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State of Karnataka - Section

Section 53 in The Karnataka State Rural Development and Panchayat Raj University Act, 2016

53. School of Skill and Entrepreneurship Development.

(1)There shall be a School of Skill and Entrepreneurship Development consisting of the following members, namely:-
(i)The Vice-Chancellor-Chairperson;
(ii)The Director, Training, Publication and Supervision of all schools.
(iii)The Director, Centre for Research, Innovation and Evaluation.
(iv)All Heads of Schools and Regional Centers;
(v)Two progressive villagers with specialised knowledge and experience in rural development nominated by the Vice-Chancellor.
(vi)The Managing Director, Karnataka State Agricultural Produce Processing and Export Corporation Limited (KAPPEC) or his nominee, Bangalore;
(vii)The Managing Director, Karnataka Renewable Energy Development Ltd.
(viii)The Director of Water Supply and Sanitation, Rural Development And Panchayat Raj Department.
(ix)The Director, Nirmithi Kendra.
(x)The Director State Institute of Rural Develpment, Mysuru
(xi)The Commissioner of Textiles
(xii)The Director, Panchayat Raj
(xiii)The Representative of Karnataka State Rural Livelihood Promotion Society.
(xiv)One member each from Zilla Panchayat, Taluk Panchayat and Grama Panchayat nominated by the Government of whom one shall be a woman.
(xv)The Managing Director, Centre for Handloom Research and Development
(xvi)The Managing Director, Karnataka Milk Federation
(xvii)The Vice President, Bharatiya Agro Industries Foundation
(xviii)The Managing Director, Karnataka Handicrafts Development Corporation
(xix)The Chief Executive Officer, Society for Community Participation and Empowerment, Betadur Compound, Malamaddi, Dharwad- 580 007.
(xx)The Director, Karnataka Government Training and Tool Room Centre
(xxi)The Zonal Project Director, Indian Council for Agricultural Research
(xxii)The Chairmen of all Regional Rural Banks in Karnataka
(xxiii)The Managing Director, Fisheries Development Corporation
(xxiv)The Managing Director, Minority Development Corporation
(xxv)The Managing Director, Women and Child Development Corporation
(xxvi)The Managing Director, Dr.Ambedkar Scheduled Caste Development Corporation
(xxvii)The Managing Director, Scheduled Tribes Development Corporation
(xxviii)The Managing Director, DevarajUrs Backward Class Development Corporation
(xxix)The Director Food Processing
(xxx)Representative of Central Food Technology Research Institute, Mysuru
(xxxi)The Managing Director, Skill Development Corporation
(xxxii)One representative each from audio, audio-visual and print media nominated by the Vice Chancellor.
(xxxiii)One Agro Industrialist nominated by the Vice-Chancellor in respect of any meeting for availing the benefit of their specialized knowledge of subjects on the agenda of such meeting;
(xxxiv)The Director of the School for Skills and Entrepreneurship Development - Member Secretary
(2)The Chairman may invite any of the following members to attend the meetings as and when the need arises.
(i)The Director of Horticulture or The Director of Sericulture.
(ii)The Commissioner for Agriculture, Government of Karnataka.
(iii)The Commissioner for Employment and Training.
(iv)The Chief Executive Officer of Karnataka Khadi and Village Industries.
(v)The Director of Health and Family Welfare or his nominee.
(vi)The Managing Director Rajiv Gandhi Housing Corporation.
(vii)The Commissioner for Industrial Development and Director of Industries and Commerce.
(viii)The Director, Women and Child Welfare.
(ix)The Director, Animal Husbandry.
(x)The Managing Director, Karnataka Ware Housing Corporation.
(xi)The Director, Marketing.
(3)All Members of the Directorate of Extension Activities, Skills and Entrepreneurship Development other than the ex-officio members shall hold office for a term of three years.
(4)Procedure for meetings shall be as laid down in the regulations framed from time to time