Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 44(1)] [Section 44] [Entire Act] State of Bihar - Subsection Section 44(1)(a) in Bihar Regional Development Authority Act, 1974 (a)all moneys received by the authority from the State Government from the Central Government by way of grants, advances otherwise;