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[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Madhya Pradesh - Subsection

Section 25(3) in The M.P. Motor Transport Workers Rules, 1963

(3)The dispensary shall have a floor area of at least 2323 sq. Decimetres and smooth hard and impervious walls and floor and shall be adequately ventilated and lighted by both natural and artificial means.