Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 601] [Entire Act] State of Maharashtra - Subsection Section 601(24) in The Maharashtra Shops and Establishments Act, 1948 (24)Home Town, 247 Park, HinconHouse, L.B.S. Marg, Vikhroli (W.), Mumbai 400 083
