Section 3(2)(a) in Mizoram Drug (Controlled Substances) Act, 2016

[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

State of Mizoram - Subsection

Section 3(2)(a) in Mizoram Drug (Controlled Substances) Act, 2016

(a)co-ordination of action by concerned officers, departments and other authorities-

(i)under this Act, or

(ii)under any other law for the time being in force in connection with the enforcement of the provisions of this Act;