Delhi High Court - Orders
Cooch Behar Teacher Training College vs National Council For Teacher Education ... on 16 November, 2021
Author: Prateek Jalan
Bench: Prateek Jalan
$~13 (2021 Cause List)
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 5327/2020 with CM APPL. 19218/2020
COOCH BEHAR TEACHER
TRAINING COLLEGE ..... Petitioner
Through: Mr. Mayank Manish and Mr. Ravi
Kant, Advocates.
versus
NATIONAL COUNCIL FOR
TEACHER EDUCATION AND ANR ..... Respondents
Through: Mr. Tushar Gupta and Mr. Parinay
Gupta, Advocates for NCTE.
CORAM:
HON'BLE MR. JUSTICE PRATEEK JALAN
ORDER
% 16.11.2021 The proceedings in the matter have been conducted through hybrid mode [physical and virtual hearing].
1. Mr. Mayank Manish, learned counsel for the petitioner, states that the grievances of the petitioner have been resolved by the respondents. He, therefore, seeks permission to withdraw the writ petition.
2. The writ petition is dismissed as withdrawn.
PRATEEK JALAN, J NOVEMBER 16, 2021 'bp'/ Signature Not Verified Digitally signed By:SHITU NAGPAL Signing Date:17.11.2021 10:55:08