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Delhi High Court - Orders

Cooch Behar Teacher Training College vs National Council For Teacher Education ... on 16 November, 2021

Author: Prateek Jalan

Bench: Prateek Jalan

                     $~13 (2021 Cause List)
                     *     IN THE HIGH COURT OF DELHI AT NEW DELHI

                     +      W.P.(C) 5327/2020 with CM APPL. 19218/2020

                            COOCH BEHAR TEACHER
                            TRAINING COLLEGE                         ..... Petitioner
                                         Through: Mr. Mayank Manish and Mr. Ravi
                                                  Kant, Advocates.

                                                       versus

                            NATIONAL COUNCIL FOR
                            TEACHER EDUCATION AND ANR             ..... Respondents
                                        Through: Mr. Tushar Gupta and Mr. Parinay
                                                 Gupta, Advocates for NCTE.

                     CORAM:
                     HON'BLE MR. JUSTICE PRATEEK JALAN

                                        ORDER

% 16.11.2021 The proceedings in the matter have been conducted through hybrid mode [physical and virtual hearing].

1. Mr. Mayank Manish, learned counsel for the petitioner, states that the grievances of the petitioner have been resolved by the respondents. He, therefore, seeks permission to withdraw the writ petition.

2. The writ petition is dismissed as withdrawn.

PRATEEK JALAN, J NOVEMBER 16, 2021 'bp'/ Signature Not Verified Digitally signed By:SHITU NAGPAL Signing Date:17.11.2021 10:55:08