Section 33(3)(a) in The Appellate Tribunal for Petroleum and Natural Gas (Procedure, Form, Fee and Record of Proceedings) Rules, 2009

[Cites 0, Cited by 0] [Section 33(3)] [Section 33] [Entire Act]

(a)names of the legal practitioners appearing for both sides and setting out in brackets the rank of the parties whom they represent;

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