Gujarat High Court
Yuvrajsingh Dilipsingh Zala S/O ... vs Union Of India & 2 on 12 April, 2016
Bench: S.R.Brahmbhatt, B.N. Karia
C/SCA/4528/2016 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
SPECIAL CIVIL APPLICATION NO. 4528 of 2016
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YUVRAJSINGH DILIPSINGH ZALA S/O DILIPSINGH ZALA....Petitioner
Versus
UNION OF INDIA & 2....Respondents
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Appearance:
MR ANAND B GOGIA, ADVOCATE for the Petitioner
MR BB GOGIA, ADVOCATE for the Petitioner
MS MUSKAN A GOGIA, ADVOCATE for the Petitioner
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CORAM: HONOURABLE MR.JUSTICE S.R.BRAHMBHATT
and
HONOURABLE MR.JUSTICE B.N. KARIA
Date : 12/04/2016
ORAL ORDER
(PER : HONOURABLE MR.JUSTICE S.R.BRAHMBHATT) Notice for final disposal returnable on 14th June 2016. As the notice is issued for final disposal of the matter, it is expected from the otherside to be ready with the matter on the returnable date, as the matter is in a very narrow compass.
(S.R.BRAHMBHATT, J.) (B.N. KARIA, J.) Rathod...
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