Section 55A(3)(viii) in The U.P. Factories Rules, 1950

[Cites 0, Cited by 0] [Section 55A(3)] [Section 55A] [Entire Act]

State of Uttar Pradesh - Subsection

Section 55A(3)(viii) in The U.P. Factories Rules, 1950

(viii)Particulars of any defects affecting the sate working load found at any such thorough examination or after annealing and of the steps taken to remedy such defects.

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State of Uttar Pradesh - Subsection

Section 55A(3)(viii) in The U.P. Factories Rules, 1950