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State of Uttar Pradesh - Section

Section 21 in The U.P. Basic Education (Teachers) Service Rules, 1981

21. [ Procedure for transfer - [Substituted by Notification No. 2729/XV-5-97/127/97, dated 6.8.1997, published in the U.P. Gazette, dated 12.1.1998.]

There shall be no transfer of any teacher from the rural local area to an urban local area or vice versa or from one urban local area to another of the same district or from local area of one district to that of another district except on the request of or with the consent of the teacher himself and in either case approval of the Board shall be necessary.]