Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 103B(2A)] [Section 103B] [Entire Act] State of Maharashtra - Subsection Section 103B(2A)(a) in Maharashtra Housing and Area Development Act, 1976 (a)any owner has undertaken the work of any repairs to the building; or