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Union of India - Section

Section 2013 in Nidhi Rules, 2014

2013. (18 of 2013) and rules thereunder for the subject matter of

this form and matters incidental thereto and I have verified theabove particulars (including attachment(s)) from the originalrecords maintained by the Company (name of Nidhi) which issubject matter of this form and found them to be true, correctand complete and no information material to this form has beensuppressed. I further certify that;|-| a. The said records have been properlyprepared, signed by the required officers of the Company andmaintained as per the relevant provisions of the Companies Act,