Calcutta High Court (Appellete Side)
Tapan Kumar Das vs The State Of West Bengal & Anr on 17 July, 2019
Author: Md. Mumtaz Khan
Bench: Md. Mumtaz Khan
1 17.7.201904
Ct-42 ar C.R.R 2229 of 2018 with CRAN 172 of 2019 Tapan Kumar Das Vs. The State of West Bengal & Anr.
Mr. Sabir Ahmed Mr. Abdur Rakib ... For the Petitioner Mr. Goutam Dinda Mr. Anindya Sundar Chatterjee ...For the O.P no. 2 Ms. Sreyashee Biswas ... For the State Let the affidavit of service filed in court be kept on record.
On the prayer of the learned advocate appearing for the petitioner hearing is adjourned to 25.7.2019.
(Md. Mumtaz Khan,J.)