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[Cites 0, Cited by 0] [Section 10C] [Entire Act]

Union of India - Subsection

Section 10C(4) in The Export (Quality Control And Inspection) Act, 1963

(4)The person from whose custody any documents are seized under sub-section (3) shall be entitled to make copies thereof or take extracts therefrom in the presence of the authorised officer.