Madhya Pradesh High Court
Vinod Kumar Sharma vs The State Of Madhya Pradesh on 17 January, 2020
Author: Prakash Shrivastava
Bench: Prakash Shrivastava
1 WP-26278-2019
The High Court Of Madhya Pradesh
WP-26278-2019
(((((((((((((((VINOD KUMAR SHARMA Vs THE STATE OF MADHYA PRADESH))))))))))))))) WP/17884/2016, WP/07837/2017, WP/07848/2017, WP/08564/2017, WP/08567/2017, WP/08669/2017, WP/09298/2017, WP/10433/2017, WP/13085/2017, WP/20684/2017, WP/23562/2017, WP/07209/2018, WP/06448/2019, WP/10525/2019, WP/25823/2019, WP/27171/2019 29 Jabalpur, Dated : 17-01-2020 Parties through their respective counsel have informed that the identical issue has been heard by the Co-ordinate Bench of this Court and the judgment is awaited.
List after a week, as prayed.
I.R., if any, to continue till the next date of hearing.
(PRAKASH SHRIVASTAVA) JUDGE @shish Digitally signed by ASHISH KUMAR JAIN Date: 17/01/2020 06:26:28