Patna High Court - Orders
Rama Nand Pd. Singh vs B.S.E.B. on 18 August, 2017
Author: Ajay Kumar Tripathi
Bench: Ajay Kumar Tripathi, Rajeev Ranjan Prasad
IN THE HIGH COURT OF JUDICATURE AT PATNA
Miscellaneous Jurisdiction Case No.154 of 1991
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Rama Nand Prasad Singh
.... .... Petitioner/s
Versus
The Bihar State Electricity Board & Ors.
.... .... Opposite Party/s
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Appearance :
For the Petitioner/s : Mr.
For the Opposite Party/s : Mr.
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CORAM: HONOURABLE MR. JUSTICE AJAY KUMAR
TRIPATHI
and
HONOURABLE MR. JUSTICE RAJEEV RANJAN
PRASAD
ORAL ORDER
(Per: HONOURABLE MR. JUSTICE AJAY KUMAR TRIPATHI)
10 18-08-2017None on behalf of the petitioner. However, counsel for the opposite parties is present.
The contempt application is dismissed for non- prosecution.
(Ajay Kumar Tripathi, J) Arvind/-
(Rajeev Ranjan Prasad, J) U