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Patna High Court - Orders

Rama Nand Pd. Singh vs B.S.E.B. on 18 August, 2017

Author: Ajay Kumar Tripathi

Bench: Ajay Kumar Tripathi, Rajeev Ranjan Prasad

                      IN THE HIGH COURT OF JUDICATURE AT PATNA
                                 Miscellaneous Jurisdiction Case No.154 of 1991
                   ======================================================
                   Rama Nand Prasad Singh
                                                                         .... .... Petitioner/s
                                                     Versus
                   The Bihar State Electricity Board & Ors.
                                                                    .... .... Opposite Party/s
                   ======================================================
                   Appearance :
                   For the Petitioner/s     :   Mr.
                   For the Opposite Party/s : Mr.
                   ======================================================
                   CORAM: HONOURABLE MR. JUSTICE AJAY KUMAR
                   TRIPATHI
                              and
                              HONOURABLE MR. JUSTICE RAJEEV RANJAN
                              PRASAD
                   ORAL ORDER
                   (Per: HONOURABLE MR. JUSTICE AJAY KUMAR TRIPATHI)

10    18-08-2017

None on behalf of the petitioner. However, counsel for the opposite parties is present.

The contempt application is dismissed for non- prosecution.

(Ajay Kumar Tripathi, J) Arvind/-

(Rajeev Ranjan Prasad, J) U