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[Cites 0, Cited by 0] [Section 3A(1)] [Section 3A] [Entire Act]

Union of India - Subsection

Section 3A(1)(xvi) in Income Tax Rules, 1962

(xvi)The hospital maintains record of health of every patient containing information about the patient's name, address, occupation, sex, age, date of admission, date of discharge, diagnosis of disease and treatment undertaken.