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[Cites 0, Cited by 0] [Section 56(6)] [Section 56] [Entire Act]

State of West Bengal - Subsection

Section 56(6)(ii) in The West Bengal Factories Rules, 1958

(ii)steps shall be taken to ensure that people are not likely to be injured in the event of bursting either by containing the vessel under test within a blast pit, or by retaining wall, or by ensuring that such personnel are adequately protected; and