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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Odisha - Subsection

Section 2(l) in The Orissa Rice and Paddy Procurement (Levy) and Restriction on Sale and Movement Order, 1982

(l)"Rice Mill" means the plant, and machinery with which and the premises including the precincts thereof in which or, in any part of which, rice milling operation is carried on;