Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 19] [Entire Act] Bombay Presidency - Subsection Section 19(2) in The Bombay Minor Mineral Extraction Rules, 1955 (2)sink pits and shafts and construct buildings and roads;
