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[Cites 0, Cited by 0] [Section 31] [Entire Act]

Union of India - Subsection

Section 31(iii) in The Minimum Wages (Central) Rules, 1950

(iii)[ for every application made on behalf or in respect of a number of employees-One rupee per employee subject to a maximum of twenty rupees:] [ Inserted by G.S.R. 1301, dated 28.10.1960.]