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[Cites 0, Cited by 0] [Section 9(2)] [Section 9] [Entire Act]

State of Rajasthan - Subsection

Section 9(2)(x) in The Rajasthan Agricultural Produce Markets Act, 1961

(x)make arrangements for employing by rotation, weighman and hammals for weighing and transporting of goods in respect of transactions held in the market yard;