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[Cites 0, Cited by 0] [Section 18(1)] [Section 18] [Entire Act]

Bengal Presidency - Subsection

Section 18(1)(b) in The Bengal Vagrancy Act, 1943

(b)on its being shown to the satisfaction of the Controller that such vagrant has become possessed of an income sufficient to enable him to support himself without resorting to vagrancy;