Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 16 in The Orissa Shops and Commercial Establishments Rules, 1958 16. Holiday, how treated for purpose of Section 14. - A holiday shall be treated as a day of work for purpose of computing the number of days worked by an employee for purposes of Section 14.
