Karnataka High Court
K S Dinesh vs G P Kumaraswamy on 9 June, 2010
Author: V.Jagannathan
Bench: V.Jagannathan
IN THE HIGH COURT OF KARNATAKA AT BANGALORE DATED THIS THE 9™ DAY OF JUNE 2010. BEFORE THE HON'BLE MR.JUSTICE V.JACANNATHAN oo
MLF.A.No. 2244L 20140 P K 5 DINESH oo AGED ABOUT 38 YEARS S/O.LATE KM SIDDALINGAPFA = R/O.NO.323, 157 CROSS, SADASHIVANAGAR, .
BANGALORE- 360 O80 (BY SHRI B Q CHANDRA SHEKAR, ADV) G P KUMARASWAMY
-§/O.LATE GL PAPANNA ~~ HINDU MAJOR _ NO.63, BETTAALASUR CROSS NEAR BANK OF INDIA ATM YELAHANKA _ BANGALORE NORTH TALUK .. APPELLANT 26,.2.2010 PASSED ON LA.NO.7 IN 0.8.N0,3540/ 2008 BY THE LEARNED XVII ADDITIONAL CITY CIVIL JUDGE AT BANGALORE (CCH- 16} PRODUCED. - AT, ANNEXURE-F. ae s me THIS MFA COMING ON FOR ORDERS THIS. DAY, THE COURT DELIVERED THE FOLL OWING:
A DGUMENT Memo filed not pressing the appeal ig placed ort record. Ordered accordingly. we - Sa/-
_ JUDGE