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[Cites 0, Cited by 0] [Section 32(2)] [Section 32] [Entire Act]

State of Rajasthan - Subsection

Section 32(2)(a) in The Rajasthan Bhoodan Yagna Act, 1954

(a)the matter relating to the establishment, and constitution of the Board and nomination of Chairman or the Members thereto, as the case may be;