Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 14A(2)] [Section 14A] [Entire Act]

State of Odisha - Subsection

Section 14A(2)(a) in The Orissa Co-operative Societies Rules, 1965

(a)the text of Bye-Laws as existing and the Bye-Laws as proposed for amendment, or the new Bye-Laws as proposed to be incorporated, of the existing Bye-Laws which is proposed for deletion;