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[Cites 0, Cited by 0] [Section 85(2)] [Section 85] [Entire Act]

State of Tamilnadu - Subsection

Section 85(2)(b) in Tamil Nadu Electricity Regulatory Commission (Licensing) Regulations, 2005

(b)all rules made and notifications published, under the said enactments shall, to the extent to which they are not repugnant to this Act be deemed respectively to have been made or issue under this Act.