Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Bihar - Subsection

Section 8(21) in Bihar Anti Terrorist Squad Rules, 2014

(21)A language lab will be developed in the Squad for learning communication skills and different languages. Services of professional translators will be hired to interpret the statements/documents and they will be cited as witnesses.