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[Cites 0, Cited by 0] [Section 10] [Entire Act]

Union of India - Subsection

Section 10(a) in Paradip Port Rules, 1966

(a)The pilot shall board in-coming ships and disembark from outgoing ships about 4cables length seaward of the Fair Way light Buoy in a position Lat. 200 14. 5' N. Long. 0860 43.0' E and will assist in piloting vessels to and from their assigned berths and in berthing/ unberthing such vessels.