Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 135] [Entire Act] State of West Bengal - Subsection Section 135(iii) in West Bengal Municipal Act, 1993 (iii)of the Magistrate of the district, if one of the two banks between which he plies is within and the other bank is outside the limits of a municipal area.