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[Cites 0, Cited by 0] [Section 2(74)] [Section 2] [Entire Act]

State of West Bengal - Subsection

Section 2(74)(ix) in New Town Kolkata Planning Area (Building) Rules, 2014

(ix)"Industrial Buildings" that is to say, any building or structure used principally for fabrication, assembly and or processing of goods and materials of different kind and shall include laboratories power - plants, smoke houses, refineries, gas plants, mills, dairies, factories, and workshops;