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Delhi High Court - Orders

Maahi Neil Jaipal Through His Next ... vs University Of Delhi Through Its ... on 20 November, 2023

Author: Purushaindra Kumar Kaurav

Bench: Purushaindra Kumar Kaurav

                                    $~25
                                    *           IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +           W.P.(C) 13022/2023, CM APPL. 51471/2023, CM APPL.
                                                57431/2023, CM APPL. 59619/2023

                                                MAAHI NEIL JAIPAL THROUGH HIS NEXT FRIEND SH. JAI
                                                PAL SINGH
                                                                                             ..... Petitioner
                                                             Through: Ms.Priti Agarwal, Mr.Rajiv, Mr.Tara,
                                                                      Mr.Keshav and Ms.Raminder Kaur,
                                                                      Advocates.
                                                                                      versus

                                                UNIVERSITY OF DELHI THROUGH ITS VICE-CHANCELLOR
                                                & ORS.
                                                                                          ..... Respondents
                                                             Through: Mr.Mohinder J.S. Rupal, Mr.Hardik
                                                                      Rupal and Ms.Sachpreet Kaur,
                                                                      Advocates for R- University of Delhi.
                                    CORAM:
                                    HON'BLE MR. JUSTICE PURUSHAINDRA KUMAR KAURAV
                                                                                      ORDER

% 20.11.2023 List this matter on 21.11.2023.

PURUSHAINDRA KUMAR KAURAV, J NOVEMBER 20, 2023 nc/shs This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 20/11/2023 at 23:19:56