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[Cites 0, Cited by 0] [Section 541(3)] [Section 541] [Entire Act]

State of Punjab - Subsection

Section 541(3)(a) in Punjab Jail Manual, 1996

(a)is not required for his personal use while within the jail and has not been declared by him before entering the jail, and the introduction into or removal from the jail, or possession, of which while in the jail, has not been permitted by proper authority,