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[Cites 0, Cited by 4] [Section 3] [Entire Act]

State of Assam - Subsection

Section 3(1) in Assam Panchayat Act, 1994

(1)The Government shall constitute in every district a District Planning Committee to consolidate the plans prepared by Zilla Parishad, Anchalik Panchayats, Gaon Panchayats, Town Committees, Municipalities and Municipal Corporations. In the District and to prepare a draft development plan for the district as a whole.