Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 15(4)] [Section 15] [Entire Act] State of Goa - Subsection Section 15(4)(b) in The Goa Public Men's Corruption (Investigations and Inquiries) Act, 1988 (b)as might involve the disclosure of proceedings of the Cabinet of the State Government or any Committee of that Cabinet;