Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 16(2)] [Section 16] [Entire Act]

State of Karnataka - Subsection

Section 16(2)(b) in The Karnataka State Rural Development and Panchayat Raj University Act, 2016

(b)The Vice Chancellor shall be ex-officio Chairman of the `Executive council', `Academic Council' and the `Finance Committee'.