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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Rajasthan - Subsection

Section 9(3) in Rajasthan Street Vendors (Protection of Livelihood and Regulation of Street Vending) Rules, 2016

(3)The State Government or the local authority, as the case may be, may require the Town Vending Committee to furnish other return in such form as may be sought from time to time.