Madhya Pradesh High Court
Rajesh vs Iffco Tokyo General Insurance Company ... on 16 February, 2026
1 MA-1137-2026 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE MA No. 1137 of 2026 (RAJESH AND OTHERS Vs IFFCO TOKYO GENERAL INSURANCE COMPANY LIMITED AND OTHERS ) Dated : 16-02-2026 None appears for the appellant (s).
As the advocates are abstaining from the Court work, due to call made by Madhya Pradesh State Bar Council, the case is adjourned.
(BINOD KUMAR DWIVEDI) JUDGE rcp Signature Not Verified Signed by: RAMESH CHANDRA PITHAWE Signing time: 2/16/2026 5:48:57 PM