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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Odisha - Subsection

Section 14(iv) in The Orissa Motor Vehicles (Producer of Gas) Rules, 1993

(iv)at any time when there is fire in the generator, clean or take out the generator, at any appointed bus stand or stopping place or within a distance of less than eighteen metres from any other motor vehicle or on any road surface, or cause or allow the same to be done by any person;