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[Cites 0, Cited by 0] [Section 8(1)] [Section 8] [Entire Act]

State of West Bengal - Subsection

Section 8(1)(a) in The West Bengal Maintenance Of Public Order Act, 1972

(a)any building, vehicle, machinery, apparatus or other property used or intended to be used, for the purpose of Government or any local authority or any Corporation owned or controlled by Government;