Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Madhya Pradesh - Section Section 75 in The M.P. Griha Nirman Mandal Adhiniyam, 1972 75. Reports. - The Board shall, before such date and in such form and at such interval as may be prescribed submit to the State Government a report, on such matters as may be prescribed.
