Section 2(h) in The Punjab Agricultural Produce Markets Act, 1961
(h)"Godown keeper" means a person, other than a producer who stores agricultural produce for himself for sale or stores agricultural produce of others in lieu of storage charges;(hh)[ "licensee" means a dealer to whom a licence is granted under section 10 and the rules made under this Act and includes any person who purchases or sells agricultural produce and to whom a licence is granted as Kacha Arhtia or commission agent or otherwise but does not include a person licensed under section 13;] [Inserted by Haryana Act 5 of 1976.]
