Himachal Pradesh High Court
Smt. Rajni Gupta vs . Sh. Om Parkash & Anr. on 27 June, 2023
Author: Virender Singh
Bench: Virender Singh
Smt. Rajni Gupta Vs. Sh. Om Parkash & anr.
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RSA No. 144 of 2023 27.6.2023 Present: Mr. Ajay Vaidya, Advocate, for the appellant.
Notice be issued to the respondents, calling upon them as to why the present appeal be not admitted for hearing.
r Notice be issued to the respondents, returnable for 1.8.2023, on taking steps within a week from today.
CMP No. 7899 of 2023 Notice in the aforesaid terms. In the meanwhile, operation of impugned judgment and decree, dated 5.10.2020, passed by the learned Senior Civil Judge, Dharamshala, District Kangra, H.P. in Civil Suit RBT No. 452/2013/2011, affirmed by the learned District Judge, Kangra at Dharamshala, vide judgment dated 15.5.2023, passed in Civil Appeal No. 72D/XIII/2020, is ordered to be stayed.
(Virender Singh) Judge June 27, 2023 (kalpana) ::: Downloaded on - 27/06/2023 20:39:33 :::CIS