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Rajasthan High Court - Jaipur

Supdt En R S E B Sikar vs Shri Kurda Ram on 24 May, 2017

 HIGH COURT OF JUDICATURE FOR RAJASTHAN BENCH AT
                      JAIPUR
              S.B. Civil First Appeal No. 377 / 1999
Supdt En R S E B Sikar
                                                       ----Appellant
                              Versus
Shri Kurda Ram
                                                   ----Respondent

_____________________________________________________ For Appellant(s) : Mr. Alok Garg. For Respondent(s) :

_____________________________________________________ HON'BLE MR. JUSTICE JAINENDRA KUMAR RANKA Order 24/05/2017 Counsel states that he has forwarded copies of the order and judgment dt. 17.04.2017 to the Chairmen of respective Vidyut Vitran Nigam Limiteds in the jurisdiction of Jaipur Bench of this court, and needs time of 10 days to file response from the respective chairmen and the policy including the action taken in matter where theft has taken place.
List the matter on 06.07.2017.
(JAINENDRA KUMAR RANKA)J. Ashu/2