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[Cites 0, Cited by 0] [Section 10k(9)] [Section 10k] [Entire Act]

Union of India - Subsection

Section 10k(9)(b) in The Standards of Weights and Measures (General) Rules, 1987

(b)On a class I instrument, the limiting value of tilting shall correspond to a tilt of no more than 2/1000 otherwise the instrument shall meet the requirements for instruments of class II.
(ii)Temperature