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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Telangana - Subsection

Section 7(viii) in Telangana Heritage (Protection, Preservation, Conservation and Maintenance) Act, 2017

(viii)To consider the amendments in Central law and regulations brought out by the Central Government from time to time and recommend for suitable adaption in the State of Telangana.