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Union of India - Section

Section 70 in The Wakf Act, 1995

70. Inquiry relating to administration of waqf.—

Any person interested in a waqf may make an application to the Board supported by an affidavit to institute an inquiry relating to the administration of the waqf and if the Board is satisfied that there are reasonable grounds for believing that the affairs of the waqf are being mismanaged, it shall take such action thereon as it thinks fit.