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[Cites 0, Cited by 0] [Section 337] [Entire Act]

State of Tamilnadu - Subsection

Section 337(d) in The Coimbatore City Municipal Corporation Act, 1981

(d)cause or suffer to drain into or upon any such place, or cause or suffer anything to be brought therein to or do anything, whereby the water may be fouled or corrupted.