Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] Union of India - Subsection Section 4(14) in The First Statutes of the Rajiv Gandhi National Institute of Youth Development, 2013 (14)The minute book shall be kept open for inspection of the members of the Executive Council at all times during office hours.
